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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(6)(ii) in U.P. Jail (Group A and B) Service Rules, 1982

(ii)50 per cent of post in the cadre by promotion through the Commission from amongst regularly appointed Deputy Superintendents/Jailors with a minimum of 5 years services as Deputy Superintendents of Jailors or both.