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[Cites 0, Cited by 0] [Section 53A] [Entire Act]

State of Tamilnadu - Subsection

Section 53A(1) in The Anna University of Technology, Chennai Act, 2010

(1)On and from the appointed day, the colleges established and maintained by the Anna University, Chennai, at Tindivanam, Villupuram, Thiruvannamalai and Kancheepuram shall cease to be the constituent colleges of Anna University, Chennai and shall become the constituent colleges of the Anna University of Technology, Chennai.