Supreme Court - Daily Orders
The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd And Anr. on 11 January, 2018
Author: Madan B. Lokur
Bench: Madan B. Lokur
ITEM NO.95 COURT NO.4 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).14324/2017
THE STATE OF HARYANA AND ORS. Petitioner(s)
VERSUS
M/S BESTECH INDIA PVT LTD AND ANR. Respondent(s)
Date : 11-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
[IN CHAMBER]
For Petitioner(s) Mr. Arun Bhardwaj, AAG
Mr. Ronak Karanpuria, Adv.
Mr. Ashish Pandey, Adv.
Mr. Gauraan Bhardwaj, Adv.
Mr. Vishwa Pal Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Last opportunity of four weeks' time is granted to comply with the office report dated 9th November, 2017.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.01.13
10:24:47 IST
Reason: