Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 13] [Entire Act] Union of India - Subsection Section 13(4) in The All India Council For Technical Education Act, 1987 (4)The area of concern, powers, the constitution and functions of the Boards of Studies shall be such as the Council may provide by regulations.
