Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] Union of India - Subsection Section 2(c) in The Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 (c)“foreigner” has the same meaning as in the Foreigners Act, 1946 (31 of 1946);
