Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30G] [Entire Act] Union of India - Subsection Section 30G(6) in The Narcotic Drugs And Psychotropic Substances Rules, 1985 (6)The transporter shall produce the consignment note when required by an officer empowered under section 42 of the Act.
