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State of Punjab - Section

Section 89 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

89. Storage.

- The officer or official entrusted with the custody of stores of any kind shall be personally responsible of arranging for their safe custody for keeping them n pood and efficient condition and for protecting them from damage or deterioration. Any loss or damage shall be immediately brought to the notice of the Executive Officer or the Chief Executive Officer, as the case may be:Provided that it is the responsibility of the Panchayat Samiti or the Zita Parishad to arrange for godowns or refrigerator for medicine etc for safe custody and protection for stores.