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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of West Bengal - Subsection

Section 84(1) in The West Bengal Panchayat Elections Act, 2003

(1)The Court shall dismiss an election petition which does not comply with the provisions of section 79 or section 80.Explanation. - An order of the Court dismissing an election petition under this sub-section shall be deemed to be an order made under clause (a) of section 91.