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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Daman and Diu - Subsection

Section 121(2)(f) in The Daman And Diu Panchayat Regulation, 2012

(f)the manner in which the offices of Sarpanch reserved for the Scheduled Castes, the Scheduled Tribes and women shall be rotated amongst different Gram Panchayats under sub-section (7) of section 12;