Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 215(3)] [Section 215] [Entire Act]

State of Jharkhand - Subsection

Section 215(3)(l) in Jharkhand Municipal Act, 2011

(l)if, by reason of a leak in the service pipe or fitting, damage is caused to any public street and immediate prevention is necessary: