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[Cites 0, Cited by 0] [Section 48(7)] [Section 48] [Entire Act]

State of Tamilnadu - Subsection

Section 48(7)(b) in Tamil Nadu Pension Rules, 1978

(b)The Audit Officer or the Head of Office, as the case may be shall, immediately on receipt of the nomination referred to in clause (a), countersign it indicating the date of receipt and keep it under his custody.