Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(2)(b) in The Rajasthan Urban Improvement Act, 1959

(b)in every other case, unless the modification is, in the opinion of the State Government, not of sufficient importance to require re-publication.