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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(2) in U.P. Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998

(2)Where in any year of recruitment appointments are to be made both by direct recruitment and by promotion, regular appointments shall not be made unless selections are made from both the sources and a combined list prepared in accordance with Rule 17.