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Bombay High Court

Tjsb Sahakari Bank Ltd vs Global Trust Bank Ltd.Now Known As ... on 14 December, 2020

Author: B.P. Colabawalla

Bench: B.P. Colabawalla

                                                                8.ia.2651.2020.doc

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               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

      Dhanappa
      I. Koshti           INTERIM APPLICATION NO. 2651 OF 2020
      Digitally signed
                                          IN
      by Dhanappa I.
      Koshti             SUMMONS FOR JUDGMENT NO. 217 OF 2005
      Date: 2020.12.15
      14:20:37 +0530                      IN
                             SUMMARY SUIT NO. 3501 OF 2004

              TJSB Sahakari Bank Ltd.                  ... Applicant/Plaintiff
                   Vs
              Global Trust Bank Ltd. now known as
              Oriental Bank of Commerce                ... Respondents


              Mr. Bhupesh Samant for the applicant/plaintiff.

                                     CORAM : B.P. COLABAWALLA, J.

MONDAY, 14TH DECEMBER, 2020 P.C. :

1 By an order dated 10th January, 2018, the suit being Summary Suit No.3501 of 2004 which was pending in this Court was transferred to the DRT-II, Mumbai and the said authority was requested to dispose of the suit as expeditiously as possible and in any event, within a period of one year from 10 th January, 2018.

Today, a request is made to extend this time. 2 Considering the peculiar circumstances, the time to Page 1 of 2

8.ia.2651.2020.doc dispose of the above suit is extended by a period of six months from today. The DRT-II, Mumbai may kindly be informed accordingly.

3 This order shall be digitally signed by the Private Secretory /Personal Assistant of this Court. All concerned shall act on production by fax or e-mail of a digitally signed copy of this order.

(B.P. COLABAWALLA, J. ) Page 2 of 2