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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(3) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(3)The charges paid by the Government servants posted at Delhi to the following private hospitals/ clinics for X-ray, Pathological, Bacteriological, Radiological tests and other kind of investigations which are considered necessary by the doctor of the State Government posted in Delhi, shall be reimbursed: -