Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 36] [Entire Act] State of Tamilnadu - Subsection Section 36(5) in Tamil Nadu Societies Registration Act, 1975 (5)An order made under sub-section (4) shall, on application, be enforced by any civil court having local jurisdiction in the same manner as adecree of such court.
