Chattisgarh High Court
B.L. Goyal vs Commissioner Of Customs on 4 March, 2025
Digitally signed by HIGH COURT OF CHHATTISGARH AT BILASPUR SOURABH SOURABH PATEL PATEL Date:
2025.03.05 10:15:19 TAXC No. 54 of 2025 +0530 B.L. GOYAL versus COMMISSIONER OF CUSTOMS 04/03/2025 Ms. Sweksha Sharma, Advocate appeared through Video Conferencing and Mr. Prasoon Agrawal, Advocate for the Appellant.
Learned counsel appearing for the appellant prays for and is granted three weeks' time to rectify the default.
Sd/- Sd/-
(Sanjay K. Agrawal) (Sanjay Kumar Jaiswal)
Judge Judge
Sourabh P.