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[Cites 0, Cited by 0] [Section 283(1)] [Section 283] [Entire Act]

State of Chattisgarh - Subsection

Section 283(1)(n) in The Chhattisgarh Municipalities Act, 1961

(n)as a manufactory or place of business of any other kind from which offensive or unwholesome Israeli arise, or which may involve risk of fire;