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State of Bihar - Section

Section 38 in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

38.

The Managing Committee functioning in schools on the date on which the Bihar High Schools (Constitution, Powers, and Functions of Managing Committee) Rules, 1964, as modified by the State Legislature, are published in the Official Gazette shall cease to function, after a period of two years from the date of publication of the said Rules or the day the Managing Committee is constituted under these Rules.