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[Cites 0, Cited by 0] [Section 36ACA] [Entire Act]

Union of India - Subsection

Section 36ACA(7) in The Banking Regulation Act, 1949

(7)The salary and allowances to the Administrator and the members of the committee constituted under sub-section (5) by the Reserve Bank shall be such as may be specified by the Reserve Bank and be payable by the concerned banking company.