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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(v) in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

(v)"Committee of PGLCET" means the committee empowered to discharge the functions as specified in these rules relating to the conduct of common Entrance Test for admission into Post Graduate Law courses.