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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(9) in The Rajasthan Minor Mineral Concession Rules, 1986

(9)[ The licensee shall not work and carry on or allowed to be worked or carried on at any point within a distance of 45 meters from any National and State Highway. The said distance of 45 meters shall be measured from the outer toe of the road. In case of roads other than National and State Highways, the safe distance of 15 meter from the centre of the road on both sides shall be maintained by the licensee [:] [Added by Rajasthan Gazette Extraordinary dated 28/01/2011]] [Inserted by Rajasthan Gazette Extraordinary dated 24/03/2011][Provided that in case of mining road, safe distance maintained by the licensee shall be 10 meter from the center of the road on both the sides.] [Added by Rajasthan Gazette Extraordinary dated 02/11/2012]