Delhi High Court - Orders
Adigear International & Ors vs Punjab National Bank & Anr on 10 February, 2026
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~119
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 993/2026 & CM APPL. 4813/2026, CM APPL. 4815/2026
ADIGEAR INTERNATIONAL & ORS.
.....Petitioner
Through:
versus
PUNJAB NATIONAL BANK & ANR.
.....Respondent
Through: Mr. Dhaval Mehrotra, Ms. Aditi
Desai, Advs. for R-2
Mr. Santosh Kumar Rout, SC with Mr.
Siddhant Sharma, Law Officer
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 10.02.2026
List on 13.02.2026.
JASMEET SINGH, J
FEBRUARY 10, 2026/sp
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