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[Cites 0, Cited by 0] [Section 328(1)] [Section 328] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 328(1)(a) in Arunachal Pradesh Municipal Act, 2007

(a)to repair, rebuild or construct such building or to pull down such building to an extent, measured in cubic metre, exceeding one-half thereof above the ground level or,