Delhi High Court - Orders
M/S Associated Forex Services Ltd. And ... vs Gopal Chakraverty And Ors on 5 February, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12219/2023 & CM APPL. 48005/2023
M/S ASSOCIATED FOREX SERVICES LTD. AND ORS.
..... Petitioners
Through: Mrs. Anita Sahani, Advocate.
versus
GOPAL CHAKRAVERTY AND ORS. ..... Respondents
Through: Mr. Virender Singh Yadav, Advocate
for R-2 & R-3.
Mrs. Divij Soni, Advocate for R- 5-7.
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 05.02.2024
List on 13th March, 2024.
CHANDRA DHARI SINGH, J
FEBRUARY 5, 2024
rk/ds
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