Bombay High Court
Jsw Steel Coated Products Ltd. (Vasind) ... vs The Union Of India And Ors on 27 January, 2023
Author: Abhay Ahuja
Bench: Nitin Jamdar, Abhay Ahuja
1 27 ia 587-23 in wp 7406-07-c
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICAITON NO.587 OF 2023
IN
WRIT PETITION NO.7406 OF 2007
JSW Steel Coated Products Limited ... Applicant
V/s.
The Union of India and ors. ... Respondents
---
Mr.Aditya Chitale, Advocate for the Applicant.
Ms.Ruju Thakker, Advocate for the Respondents.
---
CORAM : NITIN JAMDAR AND
ABHAY AHUJA, JJ.
DATE : 27 JANUARY 2023.
P.C.:-
1. Perused the application. Amendment for change of name of the appellant is allowed. Amendment to be carried out within a period of two weeks. Reverification is dispensed with, since the application is on verification.
2. Add appeal to the board of final hearing in the week commencing from 6 February 2023.
Priya Soparkar Digitally signed by PRIYA PRIYA RAJESH SOPARKAR RAJESH Date:
SOPARKAR 2023.01.30 11:44:33 +0530
2 27 ia 587-23 in wp 7406-07-c
3. Application is disposed of.
(ABHAY AHUJA, J.) (NITIN JAMDAR, J.) ....
Priya Soparkar