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Delhi High Court - Orders

Zulfiquar Haidar vs Managing Committee Of Anglo Arabic ... on 18 December, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~100
                           *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +     W.P.(C) 8318/2020
                                 ZULFIQUAR HAIDAR                            ..... Petitioner
                                                  Through: Nemo.
                                                  versus
                                 MANAGING COMMITTEE OF ANGLO ARABIC SENIOR
                                 SECONDARY SCHOOL & ORS.                     ..... Respondents
                                                  Through: Mr. Pritish Sabharwal, Standing
                                                           Counsel for Delhi Education Society
                                 CORAM:
                                 HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 18.12.2023 CM APPL. 65431/2023

1. The instant application has been filed under Section 151 of Code of Civil Procedure by respondent No. 1 seeking the following reliefs:-

" a. Allow the present application and Issue necessary directions to the petitioner to vacate premises with an immediate effect; and b. Pass such further order(s) and/or direction(s) as this Hon‟ble Court may deem fit and proper in the facts and circumstances of the case and in the Interest of Justice. "

2. Issue notice to the non-applicants through all permissible modes on filing PF within one week.

3. List on date already fixed i.e. 4th April, 2024.

CHANDRA DHARI SINGH, J DECEMBER 18, 2023/A/AV Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/12/2023 at 21:44:09