Supreme Court - Daily Orders
Comunidade Of Nagoa vs Goa Industrial Development ... on 10 May, 2023
Author: Surya Kant
Bench: Surya Kant
ITEM NO.108 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2528/2011
COMUNIDADE OF NAGOA Appellant(s)
VERSUS
GOA INDUSTRIAL DEVELOPMENT CORPORATION Respondent(s)
WITH
C.A.No.2529/2011 (IX)
C.A.No.2530/2011 (IX)
C.A.No.2531/2011 (IX)
Date : 10-05-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Appellant(s) Mr. Vishwajit Singh, Sr. Adv.
Mr. T. Mahipal, AOR
Mr. Pankaj Singh Bisht, Adv.
Ms. Ridhima Singh, Adv.
Mr. Vignesh Singh, Adv.
Ms. Vibha Bhat, Adv.
Ms. Rashi Bajpayee, Adv.
Ms. Ananya Singh, Adv.
Mr. Dev Datt Kamat, Sr. Adv.
Mr. Rajesh Singh, AOR
Mr. Javed Raza, Adv.
For Respondent(s) Ms. Triveni Poteker, Adv.
Mr. Mukesh Kumar Singh, Adv.
Mr. V.N. Raghupathy, AOR
UPON hearing the counsel the Court made the following
O R D E R
On a request made by learned counsel for the respondent – Corporation, post these matters for hearing on 26.07.2023.
Signature Not Verified Digitally signed by satish kumar yadav Date: 2023.05.10 17:45:01 IST Reason: (SATISH KUMAR YADAV) (PREETHI T.C.)
DEPUTY REGISTRAR COURT MASTER (NSH)