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[Cites 0, Cited by 0] [Section 321(1)] [Section 321] [Entire Act]

State of Nagaland - Subsection

Section 321(1)(c) in Nagaland Municipal Act, 2001

(c)Cause such bars, chains, or posts to be fixed across or in any street in which any such work of construction or repair is under execution, as are necessary in order to prevent the passage of vehicle or animals and avert danger.