Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9A] [Entire Act] State of Tamilnadu - Subsection Section 9A(1) in Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963 (1)Notwithstanding anything contained in this Act, no ryotwari patta shall be granted in respect of any private tank or oorani.
