Chattisgarh High Court
Rahul Yadav vs State Of Chhattisgarh 12 Mcrc/569/2019 ... on 22 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 560 of 2019
Rahul Yadav Versus State Of Chhattisgarh
1
22-01-2019Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi