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[Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act]

State of Assam - Subsection

Section 125(1)(c) in Guwahati Metropolitan Development Authority Act, 1985

(c)all contracts and liabilities which are enforceable by or against the Guwahati Development Authority shall be enforceable by or against the Guwahati Metropolitan Development Authority;