Supreme Court - Daily Orders
Abhijeet Nand Kishore Singh vs Vivek Kumari Idar on 13 April, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
TP(C) 1412/2017
1
ITEM NO.31 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No. 1412/2017
ABHIJEET NAND KISHORE SINGH Petitioner
VERSUS
VIVEK KUMARI IDAR Respondent
(FOR ADMISSION)
Date : 13-04-2018 This matter was called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner Mr. Mukul Rohatgi, Sr. Adv.
Mr. Sanjiv Sen, Sr. Adv.
Mr. Siddharth Bhatnagar, Adv.
Mr. R.N. Karanjawala, Adv.
Mr. Debmalya Banerjee, Adv.
Mr. Kartik Bhatnagar, Adv.
Mr. A.S. Aman, Adv.
Mr. Manish Sharma, Adv.
Mr. Aviral Kapoor, Adv.
Ms. Iqra Khalid, Adv.
Mrs. Manik Karanjawala, Adv.
Mr. Arjun Kumar, Adv.
Mr. Ankit Sibal, Adv.
for M/s. Karanjawala & Co., AOR
For Respondent
Ms. Mrunalini Deshmukh, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishabh Parikh, Adv.
Mr. E.C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed on 24.4.2018.
The Advocates-on-Record for both the parties Signature Not Verified shall discuss with regard to the solution that has been Digitally signed by DEEPAK GUGLANI Date: 2018.04.13 projected in this case.
17:19:38 IST Reason:
(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar