Section 8 in The Dr. Babasaheb Ambedkar Technological University Act, 1989
8. Officers of University.
- The following shall be the officers of the University, namely:-(a)the Chancellor;(b)the Vice-Chancellor;(c)the Deans of Faculties;(d)the Dean of Research and Development;(e)the Registrar;(f)the Finance Officer, and(g)such other officers in the service of the University as may be declared by Statutes to be officers of the University.
