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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 17(b) in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001

(b)Applications which are not received by the last date mentioned in the advertisement or which are from candidates who do not satisfy the conditions laid down will not be entertained.