Section 2(c) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997
(c)"Hydro-Electric Power Project" means and includes the planning, construction, maintenance and management of Hydro-Electric Power Projects (excluding Bhandardara (Phase I and II) and Ghatgar Hydro-Electric Power Projects) within the area of operation of the Corporation and shall also include such Hydro-Electric Power Projects as are assigned, handed over or transferred to the Corporation by the State Government;
