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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(4) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(4)The election shall be held by secret ballot and shall conclude on a single day. The programme shall be as follows :
(i) Receipt of Nominations 10.00 AM to 11.00AM
(ii) Scrutiny of nomination andpublication of finallist of Nominations 11.30 AM to 12.00 noon
(iii) Withdrawal of nominations 12.30 PM to 1.30 PM
(iv) Publication of final list of 2.00PM
(v) Elections in the event of contest 3.00 PM to 5.00 PM
(vi) Counting and declaration of results Immediately after the poll