Supreme Court - Daily Orders
M/S Hotline Cpt Ltd. vs State Of Madhya Pradesh on 29 July, 2016
ITEM NO.81 REGISTRAR COURT. 1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s).
34339-34340/2015
M/S HOTLINE CPT LTD. Petitioner(s)
VERSUS
STATE OF MADHYA PRADESH AND ORS Respondent(s)
(with appln. (s) for exemption from filing O.T.)
Date : 29/07/2016 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Prashant Shukla, Adv.
Mr. Pashupathi Nath Razdan,Adv.
For Respondent(s)
Mr. Vikas Bansal, Adv.
Mr. C. D. Singh,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 to 3 have already filed the counter affidavit.
Fresh steps to be taken by the Ld. Counsel for the petitioner for service of respondent No.4 within two weeks. Notice thereafter be issued.
List again on 30.9.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by RASHI GUPTA Date: 2016.07.30 13:04:29 IST Reason: