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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 33(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(3)No member of the Village Volunteer Force, shall be held liable for damages on account of any act done by him in the bona fide discharge of his duties as a member of such force.