Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in Central Excise Valuation (determination of price of excisable goods) Rules, 2000

(1)These rules may be called the Central Excise Valuation (Determination of Price of Excisable Goods) Rules, 2000.