Bombay High Court
Devanand Ramteke (Deceased) Thr. Lrs. ... vs The State Of Maha. Thr. Principal ... on 17 July, 2019
Bench: Ravi K. Deshpande, Vinay Joshi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4948 OF 2019
Devanand Ramteke (deceased) Thr. Lrs. Snehal ....Petitioner
Devanand Ramteke And Others
V/S
The State Of Maha. Thr. Principal Secretary, ....Respondent
Ministry Of Public Works Department, Mumbai And Others Shankar Donuji Malke Anisha S. Malke For Petitioner Copy Served To Gp/r-1 To 3. For Respondent CORAM : RAVI K. DESHPANDE & VINAY JOSHI, JJ DATE : 17th July, 2019 P.C. :
S,O. to 2 weeks at the req.of Adv.SD.Malke for Petner.
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