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[Cites 0, Cited by 0] [Section 48(1)] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(1)(b) in Rajasthan Para-medical Council Regulations, 2014

(b)his name has been entered in the register by error,, or on account of misrepresentation or suppression of any material fact; or