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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Madhya Pradesh - Subsection

Section 15(2)(b) in The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996

(b)salaries and allowances payable to the officers and other employees and other terms and conditions of their service;