Delhi High Court - Orders
Cox And Kings Global Services Pvt. Ltd vs Union Of India on 8 January, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Signature Not Verified
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:11.01.2021
11:41:02
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5052/2020 and CM APPL. 18230/2020
COX AND KINGS GLOBAL SERVICES PVT. LTD. ..... Petitioner
Through: Ms. Shruti Arora, Advocate.
versus
UNION OF INDIA ..... Respondent
Through: Mr. Waize Ali Noor, Advocate for R-
1.
Ms. Namitha Mathe, Advocate for R-
2 (M: 9599786590).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 08.01.2021
1. This hearing has been done by video conferencing.
2. The Hon'ble Judge is on leave today. List on 22nd January, 2021.
BY ORDER (COURT MASTER) JANUARY 8, 2021 MR