Bombay High Court
Tirumala Shikshan Sanstha Through ... vs Santosh Baburao Gundre And Another on 1 April, 2019
Author: P.R. Bora
Bench: P.R. Bora
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
52 WRIT PETITION NO.4204 OF 2019
TIRUMALA SHIKSHAN SANSTHA THROUGH SECRETARY AND
OTHERS
VERSUS
SANTOSH BABURAO GUNDRE AND ANOTHER
...
Advocate for Petitioners : Mr. Gunale V.D. For
Petitioner No. 1 And 2
...
CORAM : P.R. BORA, J.
Dated: April 01, 2019 ...
PER COURT :-
1. Issue notice to respondents, returnable after four weeks.
2. Liberty to serve the respondents by way of private notice also granted.
( P.R. BORA, J. ) ...
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