Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 23 in The Uttar Banga Krishi Viswavidyalaya Act, 2000

23. Officers of the University.

- The University shall consist of the following officers :-
(1)the Vice-Chancellor;
(2)the Registrar;
(3)the Comptroller;
(4)the Librarian;
(5)the Director of Research, the Director of Extension Education, and the Director of Farms;
(6)such other persons as may be declared by the Statutes to be the officers of the University.