Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] State of Assam - Subsection Section 26(1)(a) in The Bharat Hydro Power Corporation Limited (Acquisition and Transfer of Undertaking) Act, 1996 (a)whether any property belonging or any right, liability or obligation attaching to he company vests in the State Government or the Board ;