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State of Rajasthan - Section

Section 17 in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

17. Did the candidate receive any scholarships in the past? If so, give the following particulars:-

(i)Name of scholarship............................
(ii)Name of Institution from where scholarship was awarded
(iii)Years in which the scholarship was awarded with value ................year............. value.............
Certified that the statement made above are correct. If any statement made by me is found to be incorrect, I realise that my scholarship if granted will be liable to be cancelled and any amount received by me as scholarship will be refunded by me.Signature of applicantCaste Certificate