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State of West Bengal - Section

Section 327 in The Calcutta Municipal Corporation Act, 1980

327. Provision of means for processing of solid wastes. -

The Corporation may, for the purpose of receiving, storing, treating, processing and disposing solid wastes or converting such solid wastes into compost or other matter, construct, acquire, operate, maintain, develop, and manage any work within or outside Calcutta and run it on a commercial basis.