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State of Rajasthan - Section

Section 79 in The Rajasthan District Boards Act, 1954

79. Delegation of powers by Secretary.

(1)The Secretary of a Board, with the sanction of the Chairman, may empower, by general or special order, any servant of the Board to exercise, under his control, any power conferred on him under this Act.
(2)An order by the Secretary under sub-section (1) may prescribe any condition and impose any restriction in respect of the exercise of any power.
(3)Any order passed by a servant of the Board in exercise of a power conferred on him under sub-section (1) shall be liable to rescission or revision by the officer who conferred the power.